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[Cites 0, Cited by 0] [Section 45(7)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(7)(a) in The Sikh Gurdwaras Committee Election Rules, 1959

(a)The candidates who are found to have obtained the largest numbers of valid votes up to the number of members to be elected shall be declared to have been elected;