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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(15) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(15)If the demand for vending rights exceeds the space available, the Commissioner may, with good application of mind regarding economic viability, consider granting vending rights by turn for different hours of the day or days of the week to accommodate maximum applicants :Provided, however that in no case shall the Commissioner resort to public auction of vending rights with a view to optimize revenue.