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Union of India - Section

Section 3 in ATA Carnet (Form of Bill of Entry and Shipping Bill) Regulations, 1990

3. Definition.

- In these regulations "ATA Carnet means ATA Carnet" issued in accordance with the Customs Convention on ATA Carnets by any Issuing Authority affiliated to the International Bureau of Chamber of Commerce and guaranteed in India by the Federation of Indian Chamber of Commerce and Industry.