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[Cites 0, Cited by 0] [Section 44AC] [Entire Act]

State of Tamilnadu - Subsection

Section 44AC(9) in Chennai City Municipal Corporation Act, 1919

(9)Such debate shall automatically terminate on the expiry of two hours from the time appointed for the commencement of the meeting, if it is not concluded earlier. Upon the conclusion of the debate or upon the expiry of the said period of two hours, as the case may be, the motion shall be put to the vote of the council.