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[Cites 0, Cited by 0] [Section 181(3)] [Section 181] [Entire Act]

State of Tripura - Subsection

Section 181(3)(c) in Tripura Excise Rules, 1962

(c)the order shows the name and address of the person for whom the order is placed, the description and quantity of liquor ordered and the date and time of receipt of such order.