Supreme Court - Daily Orders
T.R. Jagadheesanand And Ors. vs M. Ramadass Naidu on 5 October, 2017
Author: Chief Justice
Bench: Chief Justice, A.M. Khanwilkar, Mohan M. Shantanagoudar
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.2167 OF 2017
IN
SPECIAL LEAVE PETITION (CIVIL) NO.3061 OF 2017
T.R. Jagadheesan and Others Petitioner(s)
Versus
M. Ramadass Naidu Respondent(s)
O R D E R
We have carefully gone through the Review Petition and the connected papers, but we see no reason to interfere with the order impugned.
The Review Petition is, accordingly, dismissed.
.....................CJI. [Dipak Misra] .......................J. [A.M. Khanwilkar] .......................J. [Mohan M. Shantanagoudar] Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.10.11 New Delhi 18:26:14 IST Reason: October 05, 2017.
ITEM NO.1003 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No.2167/2017 in S.L.P.(C) No.3061/2017 (Arising out of impugned final judgment and order dated 13-04-2017 in RCA No. 3061/2017 passed by the Delhi) T.R. JAGADHEESANAND AND ORS. Petitioner(s) VERSUS M. RAMADASS NAIDU Respondent(s) (With appln.(s) for oral hearing of the review petition) Date : 05-10-2017 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR By Circulation UPON hearing the counsel the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(Chetan Kumar) (H.S. Parasher) Court Master Assistant Registrar (Signed order is placed on the file)