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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(2)(h) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005

(h)do all and every acts and deeds which would be necessary for the speedy realization of the assets of the Financial Establishment.