Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

British India - Section

Section 5 in The Hackney- Carriage Act, 1879

5. Power to extent operation of rules beyond limits of municipality or cantonment.-

The authority making any rules under this Act may'[ with the sanction of the Commissioner] extend their operation to any railway station, or specified part of a road, not more than six miles from the local limits of the municipality concerned.