Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44E(3)] [Section 44E] [Entire Act]

State of Bihar - Subsection

Section 44E(3)(d) in The Bihar Co-operative Societies Act, 1935

(d)the amount due on the Government guarantee on the basis of which loans have been issued to corporate bodies.