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Custom, Excise & Service Tax Tribunal

Bhavnagar vs Arsh Steel on 2 November, 2023

        CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
                  West Zonal Bench At Ahmedabad

                       REGIONAL BENCH- COURT NO. 3

                     Excise APPEAL No. 12723 OF 2019
[Arising out of OIO-BVR-EXCUS-000-COMM-11-2019-20 dated 12.07.2019 passed by
Commissioner of Central Excise, Customs and Service Tax-BHAVNAGAR]




C.C.E. & S.T. Bhavnagar                                    ....Appellant
PLOT NO.6776/B-1...SIDDHI SADAN, NARAYAN UPADHYAY MARG,
BESIDE GANDHI CLINIC, NEAR PARIMIAL CHOWK,
BHAVNAGAR, GUJARAT-364001
                                   VERSUS

ARSH STEEL                                                ....Respondent

PLOT NO. 1, SURVEY NO. 59/3, BHAVNAGAR-TALAJA ROAD, VILLAGE: MAMSA BHAVNAGAR-GUJARAT APPEARANCE:

Shri R.K. Agarwal, Superintendent (Authorized Representative) for the Appellant None appeared for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. C.L. MAHAR DATE OF HEARING: 22.10.2023 DATE OF DECISION: 02.11.2023 The appeal is disposed of. For order, see order of date in Excise Appeal No. 12638 of 2019.
(RAMESH NAIR) MEMBER (JUDICIAL) (C. L. MAHAR) MEMBER (TECHNICAL) PALAK