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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(3) in Bihar School Examination Board Act, 2019

(3)The Committee of affiliation shall consist of the following: -
(i)Secretary of the Board;
(ii)Director, Secondary Education, Government of Bihar
(iii)Director(Academics) of the Board
(iv)Chief Vigilance Officer of the Board