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Supreme Court - Daily Orders

Dr. Ajay Kumar Patel vs The State Of Chhattisgarh on 19 June, 2017

Bench: D.Y. Chandrachud, Sanjay Kishan Kaul

               ITEM NO. 24                     COURT NO. 4              SECTION   X

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

               WRIT PETITION (CIVIL) NO. 416/2017


               DR. AJAY KUMAR PATEL AND ORS.                          Petitioner(s)

                                                      VERSUS

               THE STATE OF CHHATTISGARH AND ORS.        Respondent(s)
               (For ex-parte stay on IA 46780/2017, For exemption from filing
               O.T. on IA 46781/2017)


               Date : 19/06/2017        This/These petition/petition(s) was/were
                                            called on for hearing today.
               CORAM :
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                                         (VACATION BENCH)

               For Petitioner(s)        Mr. Amit Verma, Adv.
                                        For Ms. Aishwarya Bhati, Adv.

               For Respondent(s)        Mr.    T. Singhdev, Adv.
                                        Mr.    Gaurav Sharma, Adv.
                                        Ms.    Amandeep Kaur, Adv.
                                        Mr.    Prateek Bhatia, Adv.
                                        Mr.    Dhawal Mohan, Adv.
                                        Mr.    Tarun Verma, Adv.
                                        Ms.    Vara Gaur, Adv.

                                        Mr. J.K. Gilda, Adv.G.
                                        Mr. Aniruddha P Mayee, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Shri J.K. Gilda, learned Advocate General appearing on behalf of the State of Chhattisgarh states that the counter affidavit shall be filed within period of two weeks from today.

Signature Not Verified Digitally signed by List thereafter. CHARANJEET KAUR Date: 2017.06.19 16:34:42 IST Reason:

[ Charanjeet Kaur ] [ Sharda Kapoor ] A.R.-cum-P.S. Assistant Registrar