Supreme Court - Daily Orders
Dr. Ajay Kumar Patel vs The State Of Chhattisgarh on 19 June, 2017
Bench: D.Y. Chandrachud, Sanjay Kishan Kaul
ITEM NO. 24 COURT NO. 4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO. 416/2017
DR. AJAY KUMAR PATEL AND ORS. Petitioner(s)
VERSUS
THE STATE OF CHHATTISGARH AND ORS. Respondent(s)
(For ex-parte stay on IA 46780/2017, For exemption from filing
O.T. on IA 46781/2017)
Date : 19/06/2017 This/These petition/petition(s) was/were
called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
(VACATION BENCH)
For Petitioner(s) Mr. Amit Verma, Adv.
For Ms. Aishwarya Bhati, Adv.
For Respondent(s) Mr. T. Singhdev, Adv.
Mr. Gaurav Sharma, Adv.
Ms. Amandeep Kaur, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Dhawal Mohan, Adv.
Mr. Tarun Verma, Adv.
Ms. Vara Gaur, Adv.
Mr. J.K. Gilda, Adv.G.
Mr. Aniruddha P Mayee, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Shri J.K. Gilda, learned Advocate General appearing on behalf of the State of Chhattisgarh states that the counter affidavit shall be filed within period of two weeks from today.
Signature Not Verified Digitally signed by List thereafter. CHARANJEET KAUR Date: 2017.06.19 16:34:42 IST Reason:[ Charanjeet Kaur ] [ Sharda Kapoor ] A.R.-cum-P.S. Assistant Registrar