Section 132(1)(ii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

(ii)on an aerial cableway or aerial ropeway in case where the requirements of sub-rule (2) are complied with;

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