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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(2)(e) in Kerala Lok Ayukta Act, 1999

(e)the salary, allowances, appointment and other conditions of service of the staff and employees of the Lok Ayukta and the Upa-Lok Ayuktas under sub-section (2) of section 16.