Madhya Pradesh High Court
M/S Gaurav Travels Nowgong vs The State Of Madhya Pradesh on 9 February, 2022
Author: Vishal Mishra
Bench: Vishal Mishra
1 The High Court Of Madhya Pradesh WP No. 3243 of 2022 (M/S GAURAV TRAVELS NOWGONG Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 09-02-2022 Heard through Video Conferencing.
Shri Girish Kekre, learned counsel for the petitioner. Shri Alok Kumar Gupta, learned counsel for the caveator. Counsel appearing for the caveator fairly submits that he has received copy of the petition alongwith the annexures yesterday itself. He prays for short time to enable him to file response to the petition.
Prayer allowed.
List the case on 14.02.2022.
(VISHAL MISHRA) JUDGE sj Signature Not Verified SAN Digitally signed by SUSHEEL KUMAR JHARIYA Date: 2022.02.10 11:22:30 IST