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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

NCT Delhi - Subsection

Section 63(2)(b) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(b)all Officers in respect of the Offices held by whom uniforms are prescribed, wear such uniforms in the prescribed manner at all times when such uniform is required to be worn ;