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State of Arunachal Pradesh - Section

Section 75 in Arunachal Pradesh Panchayat Raj Act, 1997

75.

An Anchal Samiti may take over the maintenance and control any road, bridge, tank, ghat, well; channel or drain, belonging to a private owner or any other authority on such terms as may be agreed upon if it is required for public purpose, with the prior approval of the Government.