Bombay High Court
Shashikant Tukaram Salvi And 12 Ors vs The State Of Maharashtra And 7 Ors on 15 March, 2019
Bench: A.A. Sayed, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 723 OF 2016
Sukhakarta Sra Co-op. Housing Society Ltd. ....Petitioner
V/S
The State Of Maharashtra And 8 Ors. ....Respondent
WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 79 OF 2017 In WRIT PETITION 723 OF 2016 Shashikant Tukaram Salvi And 11 Ors ....Petitioner V/S Sukhakarta Sra Co-op. Hsg Soc. And 7 Ors And ....Respondent The State Of Maharashtra And 9 Ors WITH WRIT PETITION NO. 174 OF 2018 Shashikant Tukaram Salvi And 12 Ors ....Petitioner V/S The State Of Maharashtra And 7 Ors ....Respondent WITH WRIT PETITION NO. 1857 OF 2017 Suresh Pokale 3 Others ....Petitioner V/S State Of Maharashtra And 6 Others ....Respondent Madhur Shashikant Surana For Petitioner Sukanta Karmakar AGP for Res. Nos.1 To 4 Page 1/2 ::: Uploaded on - 15/03/2019 ::: Downloaded on - 16/03/2019 06:20:55 ::: Hemant Haryan AGP in WP-174/18 Anoop Umakant Patil Res.no. 5,6 & 7 Parag Mahesh Shah Resp. No 9 Manoj J. Bhatt, And Namarta S. Bobade for Res.no.8 Anand R.Nandu i/b Abhjit Kulkarni for R Nos.2,3 & 4. Manoj J. Bhatt, And Namarta S. Bobade for Res.no.8 A.P.Kulkarni for R Nos.2 to 4 in WP-174/18 CORAM : A.A. SAYED & RIYAZ IQBAL CHAGLA, JJ DATE : 15th March, 2019 P.C. :
At the request of learned advocate for the petitioners, Stand over to 5/4/2019.
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