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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(18)(d) in Pondicherry Excise Act, 1970

(d)any other intoxicating or narcotic substance which the Government may, by notification, declare to be an intoxicating drug, such substance not being opium, coca leaf or manufactured drug as defined under section 2 of the Dangerous Drugs Act, 1930;