Chattisgarh High Court
The Oriental Insurance Co. Ltd vs Gorelal 74 Sa/268/2007 Kishore Kumar ... on 15 March, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 1108 of 2015
The Oriental Insurance Co. Ltd. Versus Gorelal & Others.
15/3/2019 Shri R. N. Pusty, Advocate for the appellant.
Heard on IA No. 03, application for striking off name of the
respondent No. 4(a).
As per office report respondent No. 4(a) has died on 06.08.2014.
On due consideration, the aforesaid application is allowed and counsel for the appellant permitted to strike off the name of the respondent No. 4(a) from the cause title of memo of appeal.
Llist this case after four weeks.
Sd/-
(Gautam Chourdiya) Judge amita