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State of Jharkhand - Section

Section 7 in The Bihar Primary and Middle Education Rules, 1961

7. Control and expenditure over schools by District Board.

- A District Board shall not exercise control over, and may not incur expenditure from the District Education Fund on any class of recognised schools other than the follows:-
(a)Middle, Primary, Senior and Junior Basic Schools directly managed and maintained by the District Board under part III of these Rules;
(b)any other school or class of schools which the board may, under the direction of the State Government given under Section 63 of the Act, maintain and manage.