Himachal Pradesh High Court
Sudarshan Kumar vs . Jai Chand & Ors. on 30 June, 2023
Author: Virender Singh
Bench: Virender Singh
Sudarshan Kumar vs. Jai Chand & Ors.
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RSA No. 146 of 2023 30.6.2023 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate, for the appellant.
Let, notice be issued to the respondents, calling upon them as to why the appeal be not admitted for hearing.
Notices be issued to the respondents, returnable for 8th September, 2023. Steps be taken within a week from today.
CMP No. 8016 of 2023 Notice in the aforesaid terms. Till then, respondent No. 1 is restrained from creating any sort of encumbrance or alienating the suit property. Compliance of order 39 Rule 3 CPC be made immediately.
( Virender Singh ) Judge June 30, 2023 (vs) ::: Downloaded on - 30/06/2023 20:35:26 :::CIS