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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in The Orissa Vesting of Properties (in Grama Sasans) Act, 1964

(3)The provisions of this section shall have effect notwithstanding anything to the contrary contained in any other law or contract or in any judgement, decree or order of any Court or other authority.