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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(2)(xvii) in The Ganpat University Act, 2005

(xvii)the terms and tenure of appointments, salaries and allowances contractual services, rules of discipline and other conditions of service of the Director, other officers, teachers and employees of the University;