Supreme Court - Daily Orders
Central Bureau Of Investigation vs Suman Devi Kela on 17 April, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.35 COURT NO.15 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 11833/2022
(Arising out of impugned final judgment and order dated 12-05-2022
in WPCR No. 678/2019 passed by the High Court Of Chhatisgarh At
Bilaspur)
CENTRAL BUREAU OF INVESTIGATION PETITIONER(S)
VERSUS
SUMAN DEVI KELA & ORS. RESPONDENT(S)
(IA No. 156946/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 17-04-2023 This matter ws called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Mr. Vikramjeet Banerjee, Ld. ASG
Mrs. Sairica S Raju, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Ashutosh Gadhe, Adv.
Ms. Shruti Agarwal, Adv.
Ms. Janhvi Prakash, Adv.
Mr. Kartik Dey, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
Mr. Vineet Kothari, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Jaiyesh Bakhshi, Adv.
Mr. Ravi Tyagi, Adv.
Mr. Gaurav Yashvardhan, Adv.
Mr. Mainsh Bhatt, Adv.
Mrs. Ayushi Priyadarshini, Adv.
Mr. Rajnish Gaur, Adv.
Signature Not Verified
Mr. P. V. Yogeswaran, AOR
Digitally signed by
POOJA SHARMA
Date: 2023.04.19
17:44:31 IST
Reason:
1
UPON hearing the counsel the Court made the following
O R D E R
List on 09.05.2023.
(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) 2