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Supreme Court - Daily Orders

Central Bureau Of Investigation vs Suman Devi Kela on 17 April, 2023

Bench: V. Ramasubramanian, Pankaj Mithal

     ITEM NO.35                          COURT NO.15                 SECTION II-C

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)               No(s).   11833/2022

     (Arising out of impugned final judgment and order dated 12-05-2022
     in WPCR No. 678/2019 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     CENTRAL BUREAU OF INVESTIGATION                                 PETITIONER(S)

                                                VERSUS

     SUMAN DEVI KELA & ORS.                                          RESPONDENT(S)

     (IA No. 156946/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 17-04-2023 This matter ws called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                         HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Petitioner(s)
                                  Mr. Vikramjeet Banerjee, Ld. ASG
                                  Mrs. Sairica S Raju, Adv.
                                  Mr. Zoheb Hussain, Adv.
                                  Mr. Annam Venkatesh, Adv.
                                  Mr. Ashutosh Gadhe, Adv.
                                  Ms. Shruti Agarwal, Adv.
                                  Ms. Janhvi Prakash, Adv.
                                  Mr. Kartik Dey, Adv.
                                  Mr. Arvind Kumar Sharma, AOR


     For Respondent(s)
                                   Mr. Vineet Kothari, Sr. Adv.
                                   Mr. Maninder Singh, Sr. Adv.
                                   Mr. Jaiyesh Bakhshi, Adv.
                                   Mr. Ravi Tyagi, Adv.
                                   Mr. Gaurav Yashvardhan, Adv.
                                   Mr. Mainsh Bhatt, Adv.
                                   Mrs. Ayushi Priyadarshini, Adv.
                                   Mr. Rajnish Gaur, Adv.
Signature Not Verified
                                   Mr. P. V. Yogeswaran, AOR
Digitally signed by
POOJA SHARMA
Date: 2023.04.19
17:44:31 IST
Reason:




                                                 1
          UPON hearing the counsel the Court made the following
                             O R D E R

List on 09.05.2023.

(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) 2