Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Elementary Teacher Training Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Education course through Common Entrance Test) Rules, 2007

3. Allotment of Seats for D.Ed. Course.

- All the Sanctioned intake of seats in D.Ed. course in the Government DIETs and Private Unaided Elementary Teacher Education Institutions shall be filled by the Convener, DIET CET and Admissions. Such seats shall be allotted to the eligible candidates on the basis of rank obtained in Diet CET by following the provisions of Rule 6 and Rules of Reservations as laid down in Rule 7 hereunder.