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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

(3)A member claiming daily allowance for any day for attending the meeting of a Committee shall also certify that he attended such meeting for at least half the period of its duration on that day.