Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Rajasthan River Basin and Water Resources Planning Rules, 2015

(4)The audit report of Director, Local Fund Audit Department shall be placed before the Authority by the Commissioner with comments and action required to be taken for compliance.