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State of Uttarakhand - Section
Section 16 in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018
16. Repeal.
- In relation to payment of compensation for the delay in payment of wages, the order issued in this regard shall be deemed to be repealed. But before come into force of this Rules, there shall be no effect of this repeal on any work made for payment of compensation for delay in payment of wages.Appendix ASuggestive Time Lines(See Rule 8)| SI. No. | Procedure | Responsibility/Duty | Responsible Officer/Personne | Time limit | |
| Conditions of e-MR | MMS | ||||
| 1 | Last date of Muster roll as per e-Muster | Recommendation of Muster on the basis of Dailyattendance and measurements. | Gram Rozgar Sewak/Gram Vikas Adhikari | T | T |
| 2 | Data entry of attendance into MIS | Providing documents related to Muster Rolls andMeasurements. | Gram Vikas Adhikari and Gram Rozgar Sewak/MIS/Gomputer Operator/Line department | T+2 | T+l |
| 3 | Measurement of the work and recording it inMB/e-MB and entering the same in NREGA Soft | Entry of Muster Roll/measurement into MIS | Junior engineer/ Technical Assistant of MGNREGA/BFT/Technical Assistant related to Line Department | T+5 | T+3 |
| 4 | Generation of wage list | Send list of wage for payment of first Signatory | Computer Assistant/Computer Operator/DeputyProgramme Officer. | T+6 | T+4 |
| 5 | Generation of FTOs (1st Signatory) | Issuing FTO of list of received wage and send tosecond signatory | Accountant | T+7 | T+5 |
| 6 | Sanction of FTO for payment (2nd Signatory) | Forwarding for payment, while validating the FTOissued by the first signatory. | Programme Officer/ Block Development Officer | T+8 | T+6 |
| 1 |
| SI. No. | Particulars | Date | Designation and Signature of the employee/officer |
| 1 | Date of issuing Muster Roll to the ExecutiveAgency by the Programme Officer (e.g. Gram Panchayat/LineDepartment, etc.) | ||
| 2 | The Date of handing over the Muster Roll to theconcerned by the executive agency (i.e. to the employees/officersrelated to the Village Panchayat/Line Department | ||
| 3 | Date of commencement of work/work started | ||
| 4 | Date of appraisal of work place and muster rollby junior engineer | ||
| 5 | Muster roll closure date | ||
| 6 | Date of verification of muster roll by VillageDevelopment Officer, Junior Engineer, Village Employment Service | ||
| 7 | Date of providing Muster roll to upload into MISby Gram Vikas Adhikari/ Gram Rozgar Sewak | ||
| 8 | Date of Entry of Muster Roll into MIS bycomputer operator | ||
| 9 | Generation of Wage list by computer operator | ||
| 10 | Date of sending wage list created by computeroperator to the First signatory | ||
| 11 | Date of sending wage into the workers account |