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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002

(f)"Identity Card/Documents" means the Cards/Documents issued by the competent authority as referred to in clause (4) or (5) of Article III of the Agreement;