Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of Maharashtra - Subsection

Section 160(v) in Maharashtra Housing and Area Development Act, 1976

(v)companies or occupiers of factories registered under any law for the time being in force, for housing the employees of the company or workers of [factories; or] [These words were substituted for the words, 'the factories', by Maharashtra 4 of 1985, Section 4(b).]