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State of Bihar - Section

Section 29 in Bihar School Examination Board Act, 2019

29. Regional Offices of the Board.

(1)In addition to the headquarter of Board at Patna, there shall be regional offices of the Board at different places as per decision of the Board.
(2)The regional offices of the Board shall also accept the applications regarding students/candidate's grievances and shall take steps for their redressal.