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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(d) in Rajasthan Panchayati Raj Act, 1994

(d)encourage the growth of initiative and enthusiasm in the Panchayat and provide to them guidance in the plans and production programmes undertaken by them and help the growth of co-operation and voluntary organisation therein;