Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7BB(1)] [Section 7BB] [Entire Act] State of Rajasthan - Subsection Section 7BB(1)(c) in The Rajasthan Ministers Salaries and other Facilities Act, 1956 (c)to the use of telephone with all facilities of communication at his Government residence subject to such limit as may be specified in the rules;