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Supreme Court - Daily Orders

General Manager, Haryana Roadways, ... vs Pawan Kumar . on 6 July, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

     ITEM NO.57                            COURT NO.1               SECTION IVB

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC               No(s).
     9775-9776/2015

     (Arising out of impugned final judgment and order dated 03/03/2014
     in FAO No. 2280/1995,03/03/2014 in FAO No. 2281/1995 passed by the
     High Court Of Punjab & Haryana at Chandigarh)

     GENERAL MANAGER, HARYANA ROADWAYS, CHANDIGARH                   Petitioner(s)

                                                  VERSUS

     PAWAN KUMAR AND ORS.                                            Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)


     Date : 07/07/2015 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)                Mr.Arun Bhardwaj, AAG
                                      Ms.Neha Garg,Adv.
                                      Mr. Sanjay Kumar Visen,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Dismissed.

(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.07.07 16:58:01 IST Reason: