Supreme Court - Daily Orders
General Manager, Haryana Roadways, ... vs Pawan Kumar . on 6 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.57 COURT NO.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9775-9776/2015
(Arising out of impugned final judgment and order dated 03/03/2014
in FAO No. 2280/1995,03/03/2014 in FAO No. 2281/1995 passed by the
High Court Of Punjab & Haryana at Chandigarh)
GENERAL MANAGER, HARYANA ROADWAYS, CHANDIGARH Petitioner(s)
VERSUS
PAWAN KUMAR AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 07/07/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr.Arun Bhardwaj, AAG
Ms.Neha Garg,Adv.
Mr. Sanjay Kumar Visen,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.07.07 16:58:01 IST Reason: