Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36G(2)] [Section 36G] [Entire Act] State of West Bengal - Subsection Section 36G(2)(g) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 (g)The West Bengal State Marketing Board Fund shall be applied to enable the Board to carry out the purposes of this Act.