Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 2 in Assam Ministers' and Leader of the Opposition's Salaries, Allowances and Amenities Rules, 2018 2. Application. - They shall apply to Ministers and Leader of the Opposition, Assam Legislative Assembly.
