Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in The Academy Of Scientific And Innovative Research Act, 2011 20. Chancellor of Academy. (1)The Chairperson of the Board shall be the Chancellor of the Academy.(2)The Chancellor shall ordinarily preside at the Convocations of the Academy.
