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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(iii) in The Punjab Village Common Lands (Regulation) Amendment Act, 1964

(iii)Una Tehsil and Hajjipur Block, Dasuya Block, Hoshiarpur I Block, Hishiarpur II Block and Balachaur Block in Hoshiarpur District; and