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[Cites 0, Cited by 0] [Section 198] [Entire Act]

State of Uttar Pradesh - Subsection

Section 198(i) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(i)inflammable oil with the flash point below the working temperature that is likely to be encountered in a tunnel are not used in excavation or tunneling work;