Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 39 in The Bihar Gramdan Act, 1965 39. [* * *] [Omitted by Bihar Act 6 of 1978, vide Section 25 (w.e.f. 23rd August, 1978).]Note.-Old Section 39 reads as under:-
