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Delhi High Court - Orders

Antrix Coporation Ltd vs Devas Multimedia Private Limited on 26 May, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~1 (original side)
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   O.M.P. (COMM) 11/2021 & I.A. 3035/2021, I.A. 3037/2021, I.A.
                                          4940/2021, I.A. 12541/2021 & I.A. 2507/2022
                                          ANTRIX COPORATION LTD.                      ..... Petitioner
                                                       Through: Mr.       N.    Venkataraman,       ASG,
                                                                  Mr. Chetan Sharma, Mr. V.
                                                                  Chandrashekara Bharathi, Mr. Ajay
                                                                  Bhargava, Mr. Arvind Ray, Ms.
                                                                  Vansha S.Suneja and Mr. Ram
                                                                  Narayan, Advocates.
                                                       versus
                                          DEVAS MULTIMEDIA PRIVATE LIMITED              ..... Respondent
                                                       Through: Mr. A. Sebastian, Mr. Prabhas Bajaj,
                                                                  Mr. Ajay Sabharwal, Ms. Angelika
                                                                  Awasthi and Mr. Prashant Jain,
                                                                  Advocates for OL of Devas.
                                                                  Mr. Suhail Dutt, Senior Advocate
                                                                  with Ms. Anuradha Dutt, Mr. Lynn
                                                                  Pereira, Ms. Ekta Kapil, Ms. Priyanka
                                                                  M.P., Mr. Chaitanya Kaushik, Mr.
                                                                  Amber Bhushan and Ms. Shivangi
                                                                  Sud, Advocates for impleading
                                                                  applicant.
                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                       ORDER

% 26.05.2022 List on 01.06.2022.

SANJEEV SACHDEVA, J MAY 26, 2022/NA Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:27.05.2022 11:58:53 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.