Delhi High Court - Orders
Antrix Coporation Ltd vs Devas Multimedia Private Limited on 26 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~1 (original side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 11/2021 & I.A. 3035/2021, I.A. 3037/2021, I.A.
4940/2021, I.A. 12541/2021 & I.A. 2507/2022
ANTRIX COPORATION LTD. ..... Petitioner
Through: Mr. N. Venkataraman, ASG,
Mr. Chetan Sharma, Mr. V.
Chandrashekara Bharathi, Mr. Ajay
Bhargava, Mr. Arvind Ray, Ms.
Vansha S.Suneja and Mr. Ram
Narayan, Advocates.
versus
DEVAS MULTIMEDIA PRIVATE LIMITED ..... Respondent
Through: Mr. A. Sebastian, Mr. Prabhas Bajaj,
Mr. Ajay Sabharwal, Ms. Angelika
Awasthi and Mr. Prashant Jain,
Advocates for OL of Devas.
Mr. Suhail Dutt, Senior Advocate
with Ms. Anuradha Dutt, Mr. Lynn
Pereira, Ms. Ekta Kapil, Ms. Priyanka
M.P., Mr. Chaitanya Kaushik, Mr.
Amber Bhushan and Ms. Shivangi
Sud, Advocates for impleading
applicant.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 26.05.2022 List on 01.06.2022.
SANJEEV SACHDEVA, J MAY 26, 2022/NA Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:27.05.2022 11:58:53 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.