National Green Tribunal
P. Radhakrishnan vs The Ministry Of Environment And Forest on 26 April, 2022
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.11 to 15: Court No.2
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
IN THE MATTER OF:
Original Application No. 107 of 2021 (SZ)
(Through Video Conference)
S.M. Sivan,
Silver Cloud Estates,
Nilgiris. ...Applicant(s)
Vs
The Government of Tamil Nadu,
Rep by its Secretary to Government,
Department of Environment & Forest,
Chennai and Others. ....Respondent(s)
With
Original Application No. 42 of 2013 (SZ)
(Earlier O.A. No. 525/2018 (PB)
P.Radhakrishnan,
Ooty.
...Applicant(s)
Vs
The Union of India, MoEF,
Rep by its Secretary,
New Delhi and others. ...Respondent(s)
With
Original Application No. 86 of 2017 (SZ)
(Earlier O.A. No. 526/2018 (PB)
P.Subramani,
Gudalur, the Nilgiris. ...Applicant(s)
Vs
The Government of Tamil Nadu,
Rep. by its Secretary
Department of Environment and Forest,
Chennai and 7 others. ...Respondent(s)
With
Original Application No. 190 of 2015 (SZ)
(Earlier O.A. No. 527/2018) (PB)
1
C.N. Prem Sagar,
Gudalur, Nilgiris. ...Applicant(s)
Vs
Gudalur Municipality,
Rep. by its Commissioner,
Gudalur and 4 others ...Respondent(s)
With
Original Application No. 209 of 2015 (SZ)
(Earlier O.A. No. 528/2018 (PB)
Madayya,
Gudalur TK, The Nilgiri District & another ..Applicant(s)
Vs
Gudalur Municipality,
Rep. by the Commissioner of Gudalur,
The Nilgiri District and 7 others. ...Respondent(s)
Date of hearing: 26.04.2022
CORAM:
HON'BLE SMT. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER
O.A. No. 107/2021(SZ)
For Applicant(s): None appeared
For Respondent(s): Dr. D. Shanmuganathan for R1, R2, R4 and R5
Mr. Sai Sathya Jith for R3 and R6
Mr. N.K. Ponraj for Mr. P. Srinivas for R7
O.A. No. 42/2013(SZ)
For Applicant(s): None appeared
For Respondent(s): Mr. M. Sumathi for R1
O.A. No. 86/2017(SZ)
For Applicant(s): None appeared
For Respondent(s): Mr. N.K. Ponraj for Mr. P. Srinivas for R7
O.A. No. 190/2017(SZ)
2
For Applicant(s): None appeared
For Respondent(s): Mr. N.K. Ponraj for Mr. P. Srinivas for R1
Mr. G.M. Syed Nurullah Sheriff for R5
O.A. No. 209/2015(SZ)
For Applicant(s): None appeared
For Respondent(s): Mr. N.K. Ponraj for Mr. P. Srinivas for R1
ORDER
1. Despite fixing the date for hearing and the Learned Counsel for the applicant promised to come in physical hearing, there is no representation for the applicant's Counsel.
2. Post the matter for final hearing on 13.07.2022.
............................................................J.M. (Smt. Justice Pushpa Sathyanarayana) .......................................E.M. (Dr. Satyagopal Korlapati) O.A. No. 107/2021(SZ) & O.A. No. 42/2013(SZ)& O.A. No. 86/2017(SZ)& O.A. No. 190/2015(SZ)& O.A. No. 209/2015(SZ) 26th April, 2022. (AM) 3