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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in The First Statutes of the National Institutes of Technology

(5)[ A copy of the minutes of every meeting of the Building and Works Committee shall be placed before the Board together with the recommendations of the Finance Committee on specific proposal or proposals which requires approval of the Board.] [Substituted 'A copy of the minutes of every meeting of the Building and Works Committee shall be placed before the Board.' by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]