Chattisgarh High Court
Abhishek Tripathi vs Koytur Fish Farming Private Limited on 10 February, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
ARBR No. 11 of 2023
Abhishek Tripathi Versus Koytur Fish Farming Private Limited
10/02/2023 Heard Mr. Mayank Chandrakar, learned counsel for the petitioner.
Issue notice, returnable in eight weeks.
Steps on the respondent by registered post with A/D.
Sd/-
(Arup Kumar Goswami) Chief Justice Hem