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[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

NCT Delhi - Subsection

Section 121(1)(a) in The Delhi School Education Rules, 1973

(a)with regard to the salary and allowances to be paid to the employee for the period of his absence from duty, including the period of suspension preceding his dismissal, removal or compulsory retirement, as the case may be; and