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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(12) in Andhra Pradesh Civil Services (Conduct) Rules, 1964

(12)Any other relevant fact which the applicant may like to mention.DECLARATIONI,.......................hereby declare that the particulars given above are true. I request that I may be given permission to acquire/dispose of property as described above from / to the party whose name is mentioned in item 11 above.ORI,....................................hereby intimate the proposed acquisition / disposal of property by me as detailed above. I declare that the particulars given above are true.Station :Date :Signature :Designation :Note: - 1. In the above form, different portions may be used according to requirement.