Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 30] [Entire Act] State of Karnataka - Subsection Section 30(2) in Karnataka Forest Act, 1963 (2)The State Government may by such rules declare all or any of the provisions of Chapter II of this Act to be applicable to village forests.
