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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(3)(g) in The Greater Noida Industrial Development Area Building Regulations, 1992

(g)In the case of basement for business and mercantile buildings, access ways shall be provided with a travel distance of not more than 15 mtrs.