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[Cites 0, Cited by 0] [Section 279] [Entire Act]

State of Uttar Pradesh - Subsection

Section 279(3) in Uttar Pradesh Municipal Corporation Act, 1959

(3)A register with plans attached shall be kept by the Municipal Commissioner showing all public streets in respect of which a regular line of the street has been prescribed and such register shall contain such particulars as to the Municipal Commissioner may appear to be necessary and shall be open to inspection by any person upon payment of such fee as may from time to time be prescribed by the Executive Committee.